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State of Odisha - Section

Section 26A in The Orissa Minimum Wages Rules, 1954

26A. Preservation of register

- A register is required to be maintained under Rules 21 (4), 26 (2) and 26 (1) and [* * *] [Deleted vide O.G.E. No. 454 dated 27.3.2009.] shall be reserved for a period of three years after the date of last entry made therein.