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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(xviii) in The Chanakya National Law University Act, 2006

(xviii)To co-operate with other organizations in the matter of education, training and research in law, Justice, social development and allied subjects for such purposes as may be agreed upon on such terms and conditions as the University may from time to time determine;