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Bombay High Court

Shirdi Panel Industries Ltd. And Anr vs Commissioner Of Cgst, Uttarakhand And ... on 21 March, 2023

Author: Neela Gokhale

Bench: G.S. Patel, Neela Gokhale

                                                        24-OSWP-1892-2022+.DOC




 Shephali



     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION
                   WRIT PETITION NO. 1892 OF 2022
                                      WITH
            INTERIM APPLICATION (L) NO. 3022 OF 2023
                                        IN
                    WRIT PETITION NO. 1892 OF 2022


 Shirdi Industries Ltd & Anr                                       ...Petitioners
      Versus
 Commissioner of CGST, Uttarakhand & Ors                         ...Respondents


 Mr Viram Nankani, Senior Advocate, with Anurudh Hariani,
       Sourasubha Ghosh, Samarth Chowdhary &Sanaya Patel, i/b
       IndusLaw for the Petitioner/Applicant.
 Mr Sham Walve, with Dhanjay B Deshmukh, for Respondent No. 2.
 Mr Pradeep Jetly, Senior Advocate, with Jitendra Mishra, for
       Respondent No. 3.
 Mr Siddharth Chandrashekar, for Respondent No. 6.
 Mr Ashish Mehta, i/b Aarya More, i/b Ethos Legal Alliance, for
       Respondent No. 9.
 Mrs Jyoti Chavan, AGP, for Respondent No. 10-State.
 Mr Jitendra B Mishra, with Dhananjay B Deshmukh, for Respondent
       No. 11.


                               CORAM      G.S. Patel &
                                          Neela Gokhale, JJ.

DATED: 21st March 2023 PC:-

21st March 2023 ::: Uploaded on - 21/03/2023 ::: Downloaded on - 22/03/2023 16:13:32 ::: 24-OSWP-1892-2022+.DOC

1. The Interim Application is not yet served.

2. Liberty to move after service.

(Neela Gokhale, J) (G. S. Patel, J) Page 2 of 2 21st March 2023 ::: Uploaded on - 21/03/2023 ::: Downloaded on - 22/03/2023 16:13:32 :::