Delhi High Court - Orders
Mahinder Singh vs M/S Premier Colour Cartoon Pvt. Ltd on 8 December, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1681/2015
MAHINDER SINGH ..... Petitioner
Through:
versus
M/S PREMIER COLOUR CARTOON PVT. LTD.
..... Respondent
Through: Mr.Anil Sehgal, Adv.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 08.12.2022
1. Neither anyone appears on behalf of the petitioner nor have any written submissions in terms of the last order been filed.
2. In the interest of justice, adverse orders are deferred and the petitioner is granted further six weeks' time to file written submissions.
3. List on 01.05.2023.
REKHA PALLI, J DECEMBER 8, 2022 kk Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:09.12.2022 15:24:25