Section 140(2)(d) in The Goa, Daman and Diu Town and Country Planning Act, 1974

[Cites 0, Cited by 0] [Section 140(2)] [Section 140] [Entire Act]

State of Goa - Subsection

Section 140(2)(d) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(d)the functions which may be performed by the Board and the Planning and Development Authority;

(dd)[ form for making request under sub-section (1) of section 16B;] [Inserted by Goa Act No. 9 of 2018, dated 22.8.2018.]