Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(1)(ii) in Uttarakhand Motor Vehicles Taxation Reforms Act, 2003

(ii)an additional tax for a public carrier under section 5 or in case of a contract carriage under section 6, as the case may be,