Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21C] [Entire Act] State of Assam - Subsection Section 21C(ii) in The Assam Liquor Prohibition Act, 1952 (ii)the purchase, use or consumption of such liquor in a prohibited area by-
