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[Cites 0, Cited by 0] [Section 21(9)] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(9)(a) in Wild Life (Protection) Punjab Rules, 1975

(a)A licensee under this Chapter shall intimate in advance to the Divisional Forest Officer concerned his desire to organise drives in any reserve forests, giving the date and the place where he desires to have such drives.