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State of Odisha - Section

Section 67 in The Orissa Municipal Employees' Pension Rules, 1989

67.

An application for commutation of pension shall be made in Part I of Form No. III accompanied by two passport size photographs, one duly attested and the other without any attestation and addressed to the Government in Housing and Urban Development Department through the local authority concerned where he was last employed, if he is still in service or if he has retired but his pension has not yet been sanctioned.