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State of Andhra Pradesh - Section

Section 98 in The Andhra Pradesh Reorganisation Act, 2014

98. Amendment of section 15A of Act 43 of 1951.

- In section 15A of the Representation of the People Act, 1951, after the words and figures "under the Tamil Nadu Legislative Council Act, 2010 (16 of 2010)", the words and figures "and constituting the Legislative Council of the State of Telangana under the Andhra Pradesh Reorganisation Act, 2014" shall be inserted.