Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 227 in The United Provinces Tenancy Act, 1939 227. Suit for arrears of revenue by a muafidar or assignee . - A muafidar or assignee of revenue may sue for arrears of revenue due to him as such.
