Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(h) in West Bengal Municipal Act, 1993 (h)[***] [Omitted by the West Bengal Act 30 of 1994, w.e.f. 13.7.1994, which stood as under :'(h) revise the number of boundaries of wards comprised in a municipal area]
