Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(2)(o) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(o)liaison with the State Child Protection Unit, State Adoption Resource Agency at State level and District Child Protection Units of other districts.