Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 12] [Entire Act] State of Karnataka - Subsection Section 12(2) in Karnataka Urban Development Authorities Act, 1987 (2)The Commissioner shall receive such monthly salary and other allowances as the Government may, from time to time determine.
