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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(c) in Bihar Elementary School Education Committee Act, 2007

(c)For Teachers. - (i) To create such environment that the teachers get proper respect for this programmes and plans will be prepared.
(ii)To keep vigil that the teachers are not engaged in non-teaching works.
(iii)To ensure that the salary of the teachers is paid regularly. Besides, the Samiti will help in solving their service related problems.
(iv)To report to the competent authority about the continued and habitual absenteeism of teachers; and subjugation, humiliation and discrimination towards children by teachers, after due investigation.