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[Cites 0, Cited by 0] [Section 11(1B)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1B)(ii) in Finance (No. 2) Act, 2014

(ii)in sub-section (2), after the words, brackets and figure "allowed under subsection (1)", the words, brackets, figure and letter "or sub-section (1A)" shall be inserted.