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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2)(b) in The Assam Cement Control Act, 1953

(b)for regulating by licences, permits, or otherwise the storage, transport, movement, possession, distribution, disposal, acquisition, use or consumption of cement;