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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(3) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(3)The Comptroller shall-
(a)exercise supervision over the funds of the University under the general control of the Registrar and shall advice the Vice-Chancellor in regard to the financial policies of the University;
(b)subject to the control of the Vice-Chancellor manage the investment of the University;
(c)be responsible for seeing that all moneys are expended on the purpose for which they are granted or allotted and no expenditure not authorised in the budget, is incurred by the University;
(d)exercise such other powers as may be conferred on him by the Statutes.