Section 72(1)(e) in Grama Panchayats Rules, 1968

[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Odisha - Subsection

Section 72(1)(e) in Grama Panchayats Rules, 1968

(e)keep it in a clean and proper state, remove all filth and-refuse therefrom and dispose of them at such place and in such manner as the Grama Panchayat may direct ; and

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State of Odisha - Subsection

Section 72(1)(e) in Grama Panchayats Rules, 1968