Himachal Pradesh High Court
Sunita Gupta vs . State Of H.P. & Others on 4 October, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
Sunita Gupta Vs. State of H.P. & others .
CWP No. 7028 of 2022 04.10.2022 Present: Mr. M.A. Safee, Advocate vice Mr. Onkar Jairath, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for respondents No.1 and 2/State. Mr. Kul Bhushan Khajuria, Advocate, for respondent No.3.
r CWP No.7028/2022 & CMP No.14047/2022 Notice.
Ms. Divya Sood, learned Deputy Advocate General and Mr. Kul Bhushan Khajuria, Advocate, accept notice on behalf of respondents No.1 & 2 and respondent No.3, respectively and seek time to file reply.
Learned counsel for respondent No.3 has also stated at the bar that respondent No.3 has joined at her new place of posting, as per transfer order dated 30.09.2022 (Annexure P-1) and the petitioner has already been relieved from the present place of posting.
List on 10th October, 2022.
( Sushil Kukreja ) Judge October 04, 2022 VH ::: Downloaded on - 04/10/2022 20:02:08 :::CIS