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State of Bihar - Section

Section 5 in The Bihar State Commission for Women Act, 1999

5. Facilities of Chairperson and non-official members of the Commission.

- The post of Chairperson and members of the Bihar State Commission for Women, shall be purely honorary and voluntary. However, TA/DA at the rates prescribed by the State Government would be payable to the Chairperson and Members for work related to the Commission.