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State of West Bengal - Section

Section 71 in New Town, Kolkata Development Authority Act, 2007

71. Application with building plan to erect or r

-erect building. - Every person, who intends to erect or re-erect a building, shall first submit an application with a building plan in such Form, accompanied by such plans and specifications, and containing such information, together with such fees and for such purposes, as may be prescribed.