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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(1)(f) in The Orissa Water Supply and Sewerage Board Act, 1991

(f)if the consumer causes or allows to be caused the service pipe or any tap or other fitting or work connected therewith to be placed, removed, repair or otherwise interfered with, in contravention of the provisions of this Act or of the Rules or Regulations or the bye-laws; or