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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(xxxiv) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xxxiv)"Private market yard" means such place other than the market yard/sub-market yard in the notified market area where infrastructure has been developed and managed by a person for making of notified horticultural produce holding a license for this purpose under this Act.