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Madhya Pradesh High Court

Managing Committee,Radhasoami ... vs The Nagar Panchayat Timarni on 13 February, 2023

Author: Vishal Dhagat

Bench: Vishal Dhagat

                                                        1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE VISHAL DHAGAT
                                           ON THE 13 th OF FEBRUARY, 2023
                                           WRIT PETITION No. 1149 of 2003

                           BETWEEN:-
                           1.    MANAGING     COMMITTEE,    RADHASOAMI
                                 EDUCATION INSTITUTE OF AGRA OF MADHYA
                                 PRADESH HARDA TIMARNI, DISTRICT HARDA
                                 (MADHYA PRADESH)

                           2.    THE     ADMINISTRATIVE     COMMITTEE,
                                 RADHASOAMI HIGH SCHOOL, THROUGH ITS
                                 SECRETARY CUM MANAGER TIMARNI, DISTRICT
                                 HARDA (MADHYA PRADESH)

                           3.    THE PRINCIPAL, RADHASOAMI HIGH SCHOOL
                                 TIMARNI, DISTRICT HARDA (MADHYA PRADESH)

                                                                               .....PETITIONER
                           (NONE )

                           AND
                           1.    THE NAGAR PANCHAYAT TIMARNI THROUGH ITS
                                 CHIEF MUNICIPAL OFFICER TIMARNI, DISTRICT
                                 HARDA (MADHYA PRADESH)

                           2.    THE PRESIDENT, NAGAR PANCHAYAT TIMARNI,
                                 DISTRICT HARDA (MADHYA PRADESH)

                           3.    THE  COLLECTOR, H A R D A DISTRICT HARDA
                                 (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                           (BY SHRI YASH SONI, GOVT. ADVOCATE )

                                        CONTEMPT. PETITION No. 1734 of 2006

                           BETWEEN:-
                           1.    THE MANAGING COMMITTEE RADHASWAMI
                                 EDUCATION INSTITUTE OF  AGRA  FOR
Signature Not Verified
Signed by: MONSI M SIMON
Signing time: 2/20/2023
12:07:32 PM
                                                        2
                                 M.P.TIMARNI,HARDA (MADHYA PRADESH)

                           2.    THE   ADMINISTRATIVE  COMMITTEE, TH.
                                 SECRETARY CUM     MANAGER RADHASWAMI
                                 HIGH SCHOOL, TIMARNI, HARDA (MADHYA
                                 PRADESH)

                           3.    THE PRINCIPAL RADHASWAMI HIGH SCHOOL,
                                 TIMARNI, HARDA (MADHYA PRADESH)

                                                                                       .....PETITIONER
                           (BY NONE)

                           AND
                           1.    SHRI B.K. MISHRA, CHIEF MUNICIPAL OFFICER
                                 NAGAR PANCHAYAT TIMARNI, DISTT.HARDA
                                 (MADHYA PRADESH)

                           2.    SMT    ANITA   RAJKUMARI    OCCUPATION:
                                 PRESIDENT NAGAR PANCHAYAT TIMARNI,
                                 DISTT.HARDA (MADHYA PRADESH)

                           3.    D. P. AHIRWAR OCCUPATION:           COLLECTOR
                                 HARDA (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                           (BY SHRI YASH SONI, GOVT. ADVOCATE)

                                 These petition coming on for hearing this day, th e court passed the
                           following:
                                                             ORDER

As none appears for the petitioners, both these petitions are dismissed for want of prosecution.

(VISHAL DHAGAT) JUDGE mms Signature Not Verified Signed by: MONSI M SIMON Signing time: 2/20/2023 12:07:32 PM