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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(a) in Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955

(a)"Governing body" means the governors, council, directors, committee, trustees or other body to whom, by the rules and regulations of the society, the management of its affairs is entrusted;