Jharkhand High Court
M/S Mecon Limited Through Sri Dilip ... vs M/S Hindustan Controls And Equipment on 11 December, 2018
Author: Aniruddha Bose
Bench: Chief Justice, B.B.Mangalmurti
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Commercial Appeal (D.B.) No. 4 of 2018
M/s Mecon Limited through Sri Dilip Kumar,
General Manager (Contracts), Ranchi ..... Appellant
Versus
M/s Hindustan Controls and Equipment
Pvt. Ltd, Kolkata ..... Respondent
Coram: HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.B.MANGALMURTI
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For the Appellant Mr. Deepankar, Advocate For the Respondent Mr. Rohit Roy, Advocate
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Order No.14/Dated : 11th December, 2018 Aniruddha Bose, CJ.
On the prayer of the appellant, hearing of this matter is adjourned till 17th December, 2018.
Interim order already passed shall continue till 18th December, 2018 or until further whichever is earlier.
(Aniruddha Bose, CJ.) (B.B.Mangalmurti, J) satayendra/amardeep