Section 1(1) in Maharashtra Homoeopathic Practitioners' Act, 1960
(1)This Act may be called [The Maharashtra Homoeopathic Practitioners' Act] [This Short title was substituted for the Short title 'the Bombay Homoeopathic Practitioners' Act, 1959' by Maharashtra 24 of 2012, Schedule entry No. 83 (w.r.e.f. 1.5.1960)].
