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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(14) in The U.P. Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2007

14.2Notwittanding anyting contained in these regulations, where the Distribution Licensee fails to comply with the directions or orders of the -
(i)Eletricity Ombudsman, within the time specified by him;
(ii)Foum passed under Regulation 6.10(ii)
The consumemay approachthe Commission directly by way of a complaint under Section 142 of the Electricity Act, 2003 for appropriate orders.