Bombay High Court
Vidi Kamgar Kalyan Pratisthan (On Its ... vs Executive Director, (Mseb) on 28 November, 2018
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 609 OF 2015
Vidi Kamgar Kalyan Pratisthan (on Its Behalf ....Appellant
Dilip Vithal Puntambekar)
V/S
Executive Director, (mseb) ....Respondent
None For Appellant Ms Anjali Raghunath Shiledar Baxi for Respondent No. 1 To 10 CORAM : SMT. ANUJA PRABHUDESSAI, J DATE : 28th November, 2018 P.C. :
None for Appellant. Opportunity is given. Stand over to 06/12/2018 for Dismissal.
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