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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(3)(f) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(f)Restrict entry and movement of all vehicles including bicycles belonging to vendors, shoppers and others in and around the vending spaces to make shopping in the vending zones safe, de-congested and hassle-free.