Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 023 in The Maharashtra Shops and Establishments Act, 1948 023. | Section 13(1) subject to thefollowing conditions that:–(i)No employee shall be requiredto work for more than 9 hours in a day or
