Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63AA] [Entire Act] State of Maharashtra - Subsection Section 63AA(2) in Maharashtra Police Act (2)The provisions of sections 58, 59, 60, 61, 62 and 63 shall mutatis mutandis apply to the exercise of any powers under this section as they apply to exercise of any powers under section 55, 56, 57 or 57A.III - Control of camps, etc., and Uniforms.
