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State of Rajasthan - Section

Section 51 in Rajasthan Stamp Rules, 1955

51. [ Procedure and period for obtaining refund or renewal. [Substituted by Notification dated 8-10-1969.]

- The refund or renewal of the value of spoiled or misused stamps or stamps not required for use shall be made in accordance with the provisions of sections 49 to 55 of the Act and applications therefor shall be made within the period prescribed be section 50 and other provisions of the Act.]