Supreme Court - Daily Orders
Pawan Kumar (D) Through Lrs. vs M/S Raheja Developers Ltd. on 22 February, 2024
Bench: Pamidighantam Sri Narasimha, Aravind Kumar
ITEM NO.106 COURT NO.16 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6853/2018
PAWAN KUMAR (D) THROUGH LRS. & ANR. Appellant(s)
VERSUS
M/S RAHEJA DEVELOPERS LTD. Respondent(s)
IA No. 231/2021 - APPLICATION FOR PERMISSION
IA No. 99640/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 250352/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 250287/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 233/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 180789/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 166870/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 136514/2022 - CLARIFICATION/DIRECTION
IA No. 71798/2021 - EXEMPTION FROM FILING O.T.
IA No. 159759/2022 - EXEMPTION FROM FILING O.T.
IA No. 125711/2022 - INTERVENTION APPLICATION
IA No. 181116/2023 - INTERVENTION APPLICATION
IA No. 168984/2023 - INTERVENTION APPLICATION
IA No. 103551/2023 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 71797/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 169614/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 166871/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
C.A. No. 1877/2024 (XVII-A)
(FOR CONDONATION OF DELAY IN FILING ON IA 9622/2021
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
9623/2021
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
11058/2021
FOR EXEMPTION FROM FILING O.T. ON IA 11059/2021
FOR PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS ON IA 11069/2021
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 11080/2021
FOR APPLICATION FOR PERMISSION ON IA 39059/2021
FOR APPLICATION FOR SUBSTITUTION ON IA 74301/2021
Signature Not Verified
IA No. 39059/2021 - APPLICATION FOR PERMISSION
Digitally signed by
Indu Marwah
Date: 2024.02.22
IA No. 74301/2021 - APPLICATION FOR SUBSTITUTION
17:48:18 IST
Reason:
IA No. 11080/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 9622/2021 - CONDONATION OF DELAY IN FILING
1
IA No. 9623/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 11059/2021 - EXEMPTION FROM FILING O.T. IA No. 11058/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 11069/2021 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS) Date : 22-02-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ARAVIND KUMAR For Appellant(s) Mr. Rohit K. Singh, AOR M/S. Karanjawala & Co., AOR Petitioner-in-person For Respondent(s) M/S. Karanjawala & Co., AOR Mr. Sarvam Ritam Khare, AOR Mr. Amit Agrawal, AOR Mr. Amit Agrawal, Adv.
Ms. Radhika Yadav, Adv.
Ms. Sana Jain, Adv.
Mr. Ankur Bansal, AOR UPON hearing the counsel the Court made the following O R D E R List on 28.02.2024.
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2