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State of Chattisgarh - Section

Section 253 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

253. Resignation.

(1)A member appointed under clause (v) or (vi) or Rule 251 may resign his office by writing under his hand addressed to the State Government.
(2)The resignation shall take effect from the date of its acceptance by the State' Government.