Punjab-Haryana High Court
Raj Kumar Alias Rajinder Kumar vs Municipal Corporation Amritsar And Ors on 8 February, 2017
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
-.-
R.S.A No. 3192 of 2013 (O&M)
Date of decision : February 08, 2017
Raj Kumar alias Rajinder Kumar ... Appellant.
versus
Municipal Corporation Amritsar & Ors. ... Respondents
CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA Present: Mr. G.S.Jaswal, Advocate, for the appellant.
None for the respondents.
RAJIV NARAIN RAINA, J Notice was issued on 21.02.2014, but the process fee has not been filed till today.
Accordingly, present petition is dismissed for non-prosecution.
(RAJIV NARAIN RAINA)
February 08, 2017 JUDGE
tripti
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