Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(c) in Police Regulations, Calcutta, 1968

(c)The Port Division is controlled by a Deputy Commissioner of Police assisted by two Assistant Commissioners of Police.