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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Haryana - Subsection

Section 107(2)(d) in Haryana Panchayati Raj Act, 1994

(d)secure the execution of plans, projects, schemes or other works common to two or more Panchayat Samitis or blocks in the districts;