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State of West Bengal - Section

Section 1 in The Murshidabad Estate (Management Of Properties) And Miscellaneous Provisions Act, 1980

1. Short title and commencement. -

(1)This Act may be called the Murshidabad Estate (Management of Properties) and Miscellaneous Provisions Act, 1980.
(2)It shall come into force on such date as the State Government may by notification appoint.