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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Bengal Presidency - Subsection

Section 4(1)(ii) in The Bengal Legislative Assembly (Members' Emoluments) Act, 1937

(ii)[ in respect of such journeys to any place or places within India outside the State of West Bengal:] [[Item (ii) substituted by West Bengal Act 16 of 1980, w.e.f. 13.10.1979, which was earlier as under:-