Supreme Court - Daily Orders
The State Of West Bengal vs Lokenath Chakraborty . on 13 July, 2023
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
ITEM NO.1757 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8902/2013
THE STATE OF WEST BENGAL & ORS. Petitioner(s)
VERSUS
LOKENATH CHAKRABORTY . & ORS. Respondent(s)
(OFFICE REPORT FOR DIRECTION IS TO BE LISTED. )
Date : 13-07-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
[IN CHAMBER]
For Petitioner(s) Mr. Himanshu Chakravarty, Adv.
Ms. Astha Sharma, AOR
For Respondent(s) Mr. Joydip Roy, Adv.
Mr. Aman Shukla, Adv.
Mr. Jyoti Kumar Singh, Adv.
Mr. Jayant Kumar, Adv.
Mr. Vishal Arun, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner submits that an application for substituted service has only been filed yesterday.
Registry to verify and list after four weeks.
(ASHA SUNDRIYAL) (POONAM VAID)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2023.07.17
17:11:08 IST
Reason: