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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(9) in Delhi Private Security Agencies (Regulation) Rules, 2009

(9)For verification of character and antecedents of a person to be employed by an Agency as Guard, a fee of rupees two hundred and fifty only shall be payable to the concerned Deputy Commissioner of Police or the Superintendent of Police or the officer authorized for this purpose, by way of cash or bank draft.