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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(i) in The Bonded Labour System (Abolition) Ordinance, 1975

(i)"land" shall have the same meaning as assigned to it under the Rajasthan Tenancy Act, 1955 (Raj. Act 3 of 1955);