Patna High Court - Orders
Brij Mohan Lal Dev Constable vs The Union Of India & Ors on 30 August, 2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.15573 of 2012
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Brij Mohan Lal Dev Constable
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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3 30-08-2012Heard learned counsel for the petitioner.
Learned counsel for the respondents seeks six weeks time for filing counter affidavit. Put up this case on 11th of October, 2012 under the heading 'Admission' in regular course.
(S.N. Hussain, J) Sunil/-