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State of Odisha - Section

Section 10 in The Orissa Tourism Service Rules, 1980

10.

The commission will consider the cases of all persons included in the list prepared by the [Boards] [Substituted vide Notification No. 11915-T.Admn.98/98 dated 3.12.1998. Orissa Gazette Part III-A-dated 11.12.1998.] as well as of persons excluded therefrom but whose service records have been sent and recommended by the Government [the lists] [Substituted vide Notification No. 11915-T.Admn.98/98 dated 3.12.1998. Orissa Gazette Part III-A-dated 11.12.1998.] containing the names of the suitable candidates arranged in order of merit and suitability. The Commission may call for such other information and documents as they may consider necessary for consideration of the case and the same shall be furnished by Government.