Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act] State of West Bengal - Subsection Section 86(2)(iv) in West Bengal Municipal (Building) Rules, 2007 (iv)BIS : 13828-1993 "Improving Earthquake Resistance of Low Strength Masonary Buildings Guidelines",