Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Meghalaya - Subsection Section 62(3) in The Meghalaya Co-operative Societies Act (3)Any person authorised by the Registrar under Sections 60 and 61 shall have all the powers of the Registrar when acting under these sections.
