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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(4)(b) in Assam Industries (Sales Tax Concessions) Act, 1986

(b)The Assam (Sales of Petroleum and Petroleum Products including Motor Spirit and Lubricants) Taxation Act, 1955 (Assam Act IX of 1956);