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Supreme Court - Daily Orders

Committee Of Creditors Of Essar Steel ... vs Satish Kumar Gupta on 17 October, 2019

Bench: Rohinton Fali Nariman, Surya Kant, V. Ramasubramanian

                                           1

     ITEM NO.2                   COURT NO.5                   SECTION XVII
     (Part-heard)
                         S U P R E M E C O U R T O F       I N D I A
                                 RECORD OF PROCEEDINGS

                         CIVIL APPEAL Diary No(s). 24417/2019

     (Arising out of impugned final judgment and order dated 04-07-2019
     in CAAT No. 257/2019 04-07-2019 in CAAT No. 265/2019 passed by the
     National Company Law Appellate Tribunal)

     COMMITTEE OF CREDITORS OF ESSAR STEEL INDIA LIMITED
     THROUGH AUTHORISED SIGNATORY                                  Appellant(s)

                                          VERSUS

     SATISH KUMAR GUPTA & ORS.                                     Respondent(s)

     IA No. 102639/2019 – EX-PARTE STAY
     IA No. 115412/2019 – INTERVENTION APPLICATION
     IA No. 115271/2019 – INTERVENTION/IMPLEADMENT
     IA No. 114274/2019 – INTERVENTION/IMPLEADMENT
     IA No. 103348/2019 – PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 102638/2019 – PERMISSION TO FILE APPEAL

     WITH
     C.A. Nos. 5634-5635/2019 (XVII)
     IA No. 104346/2019 - PERMISSION           TO   FILE   ADDITIONAL   DOCUMENTS/
     FACTS/ANNEXURES)

     C.A. Nos. 5636-5637/2019 (XVII)
     IA No. 104427/2019 - PERMISSION           TO   FILE   ADDITIONAL   DOCUMENTS/
     FACTS/ANNEXURES)

     C.A. Nos. 5716-5719/2019 (XVII)

     C.A. No. 5996/2019 (XVII)
     IA No. 113527/2019 - EX-PARTE STAY

     C.A. No. 6266/2019 (XVII)

     C.A. No. 6269/2019 (XVII)

     W.P.(C) No. 1055/2019 (PIL-W)

     W.P.(C) No. 1064/2019 (X)
Signature Not Verified

Digitally signed by R
NATARAJAN
Date: 2019.10.17

     W.P.(C) No. 1049/2019 (X)
17:36:55 IST
Reason:

     (IA No.122919/2019-APPROPRIATE ORDERS/DIRECTIONS)
     (IA No.136334/2019-APPROPRIATE ORDERS/DIRECTIONS)
     (IA No.123151/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES)
                                    2

W.P.(C) No. 1050/2019 (X)
(IA No.123070/2019-APPROPRIATE ORDERS/DIRECTIONS)

W.P.(C) No. 1057/2019 (X)

W.P.(C) No. 1058/2019 (X)

W.P.(C) No. 1061/2019 (X)
(IA No.124056/2019-STAY APPLICATION)

W.P.(C) No. 1060/2019 (X)
(IA No.124035/2019-EX-PARTE STAY)

W.P.(C) No. 1056/2019 (X)
(IA No.123830/2019-STAY APPLICATION)

C.A. No. 6409/2019 (XVII)
(IA No.124393/2019-STAY APPLICATION)

W.P.(C) No. 1063/2019 (X)
(IA No.124764/2019-EX-PARTE STAY)

C.A. Nos. 6433-6434/2019 (XVII)
(IA No. 125004/2019 – EX-PARTE STAY)

W.P.(C) No. 1066/2019 (X)
(IA No.124997/2019-STAY APPLICATION)

W.P.(C) No. 1087/2019 (X)
(IA No. 127664/2019 - EX-PARTE STAY)

W.P.(C) No. 1110/2019 (X)
IA No. 131336/2019 - APPROPRIATE ORDERS/DIRECTIONS

W.P.(C) No. 1113/2019 (X)
IA No. 131579/2019 - APPROPRIATE ORDERS/DIRECTIONS

W.P.(C) No. 1121/2019 (X)
IA No. 132853/2019 - APPROPRIATE ORDERS/DIRECTIONS
(IA No.133523/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)

C.A. No. 7266/2019

C.A. No. 7260/2019

W.P.(C) No. 1246/2019 (X)

Date : 17-10-2019 These matters were called on for hearing today.

CORAM :    HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
           HON'BLE MR. JUSTICE SURYA KANT
          HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
                              3

For Parties:   Mr.   K.K.Venugopal, Attorney General for India
               Ms.   Madhavi Divan, ASG
               Ms.   Shraddha Deshmukh, Adv.
               Ms.   Chinmayee Chandra, Adv.
               Mr.   Arvind Kr. Sharma, AOR

               Mr. A.P. Mayee, AOR
               Mr. A. Rajarajan, Adv.
               Mr. Sanjeev Kr. Choudhary, Adv.

               Mr.   Rakesh Dwivedi, Sr. Adv.
               Mr.   Sapan Gupta, Adv.
               Mr.   Manu Nair, Adv.
               Ms.   Misha, Adv.
               Mr.   Siddhant Kant, Adv.
               Ms.   Mrida Lakhmani, Adv.
               Ms.   Jasveen Kaur, Adv.
               Ms.   Moulshree, Adv.
               Mr.   Ekalavya Dwivedi, Adv.
               Mr.   S. S. Shroff, AOR

               Mr. Gopal Subramanium, Sr. Adv.
               Ms. Anannya Ghosh, AOR

               Mr. Shyam Divan, Sr. Adv.
               Ms. Anindita Mitra, AOR

               Mr.   Harish N. Salve, Sr. Adv.
               Mr.   Neeraj Kishan Kaul, Sr. Adv.
               Ms.   Ruby Singh Ahuja, Adv.
               Mr.   Sudhir Sharma, Adv.
               Mr.   Vishal Gehrana, Adv.
               Mr.   Anupam Prakash, Adv.
               Mr.   Utkarsh Maria, Adv.
               Mr.   Abhishek Swaroop, Adv.
               Ms.   Misha Chandna, Adv.
               Mr.   Deepak Joshi, Adv.
               Mr.   Avishkar Singhvi, Adv.
               Mr.   Amit Bhandari, Adv.
               For   M/s. Karanjawala & Co., AOR

               Mr.   Salman Khurshid, Sr. Adv.
               Mr.   Parag Tripathi, Sr. Adv.
               Mr.   Jayesh H., Adv.
               Mr.   Dhruv Malik, Adv.
               Mr.   Ashish Mukhi, Adv.
               Mr.   Kamlendra Singh, Adv.
               Mr.   Laltaksh Joshi, Adv.
               Ms.   Madhurima Sarangi, Adv.
               Mr.   Zafar Khurshid, Adv.
               Mr.   Vikram Aditya Singh, Adv.
               4

Ms. Mitali Chauhan, Adv.
For M/s. Juris Corp., AOR

Mr.   Nikhil Nayyar, Sr. Adv.
Mr.   Ashu Kansal, Adv.
Ms.   Stuti Vats, Adv.
Ms.   Sneha Kohli, Adv.
Ms.   Niharika Ahluwalia, AOR

Mr.   Nikhil Nayyar, Sr. Adv.
Mr.   Alok Dhir, Adv.
Ms.   Varsha Banerjee, Adv.
Mr.   Ashu Kansal, Adv.
Ms.   Stuti Vats, Adv.
Mr.   T. V. S. Raghavendra Sreyas, AOR

Mrs.    Shally Bhasin, AOR

Mrs. Hemantika Wahi, AOR
Ms. Ranjitha Ramachandran, Adv.
Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.

Mr. Ranjit Kumar, Sr. Adv.
Mr. Anand Varma, AOR
Mr. Shwetank Singh, Adv.
Dhairya Madan, Adv.
Ms. Vanshika Gupta, Adv.

Mr.   Arvind Kumar Gupta, Adv.
Ms.   Purti Gupta, Adv.
Ms.   Twisha Issar, Adv.
Mr.   A. Venayagam Balan, AOR

Mr. Vikas Mehta, AOR
Mr. Adith Nair, Adv.
Mr. Vasanth Bharani, Adv.

Ms. Anshula Vijay Kumar Grover, AOR

Mr. Dhaval Mehrotra, Adv.
For M/s. K Ashar & Co., AOR

Mr.   Sajan Poovayya, Sr. Adv.
Mr.   Mahesh Agarwal, Adv.
Mr.   Himanshu Satija, Adv.
Mr.   Nishant Rao, Adv.
Mr.   E. C. Agrawala, AOR

Mr.   Kapil Sibal, Sr. Adv.
Mr.   Arvind Datar, Sr. Adv.
Mr.   Sandeep Singhi, Adv.
Mr.   Gaurav Mathur, Adv.
               5

Ms. Anushree Prashit Kapadia, AOR
Mr. Abhishek Shah, Adv.

Mr. Sanjay Jain, ASG
Mr. Sudarsh Menon, AOR
Mr. Samarendra B., Adv.
Mr. Ram Gupta, Adv.
Mr. Yuvraj Sharma, Adv.
Sanya Scott, Adv.

Ms.   Neha Naik, Adv.
Mr.   P. S. Sudheer, AOR
Mr.   Rishi Maheshwari, Adv.
Ms.   Anne Mathew, Adv.
Mr.   Bharat Sood, Adv.
Ms.   Shruti Jose, Adv.

Mr.   Ramji Srinivasan, Sr. Adv.
Mr.   Raunak Dhillon, Adv.
Mr.   Dhananjay Kumar, Adv.
Ms.   Ananya Dhar Choudhury, Adv.
Ms.   Ishmeet Kaur, Adv.
For   M/s. Cyril Amarchand Mangaldas, AOR

Mr. Ritin Rai, Sr. Adv.
Mr. Samrat Sen Gupta, Adv.
Soumya Dutta, AOR

Mr.   Pradeep Misra, AOR
Mr.   Suraj Singh, Adv.
Mr.   Daleep Dhyani, Adv.
Mr.   Manoj Kumar Sharma, Adv.

Ms. Pallavi Pratap, Adv.
Ms. Neema, Adv.
For M/s Pratap and Co., AOR

Mr.   Manish K. Bishnoi, AOR
Mr.   Rajat Navet, Adv.
Ms.   Mahek Bakshi, Adv.
Mr.   Haridya Iyengar, Adv.

Mrs. Vanita Bhargava, Adv.
Mrs. Wamika Trehan, Adv.
Mr. Milind Sharma, Adv.
Mr. Gaurav Juneja, Adv.
Mr. Aditya Ganju, Adv.
Ms. Pritika Malhotra, Adv.
For Khaitan & Co., AOR

Mr. Nakul Diwan, Sr. Adv.
Ms. Garima Bajaj, AOR
                                       6

                       Mr. Pranav Vyas, Adv.
                       Mr. Chandra Prakash, AOR

                       Mr. Akshay Girish Ringe, AOR
                       Ms. Megha Mukerjee, Adv.

                       M/s. D.S.K. Legal, AOR

             UPON hearing the counsel the Court made the following
                                O R D E R

Heard the arguments of Mr. Rakesh Dwivedi, learned senior counsel appearing for the appellant in Civil Appeal Diary No. 24417 of 2019, Mr. Shyam Divan, learned senior counsel appearing for the appellants in C.A. Nos. 5636-5637 of 2019 and Mr. Kapil Sibal, learned senior counsel appearing for the respondent in Civil Appeal Diary No. 24417/2019.

For further arguments, list the matters on Tuesday, the 22nd October, 2019, as part-heard.

(R. NATARAJAN)                                             (PRADEEP KUMAR)
COURT MASTER (SH)                                           BRANCH OFFICER